Lalit Kumar vs. State of Jharkhand
Authored By: Anurag Gupta Vinoba Bhave University Case Title & Citation Full name of the case: Lalit Kumar vs. State […]
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Barkhuizen v Napier (2007)
Authored By: Caylee Alexander University of the Western Cape 1. Case Title & Citation Full Name of the Case: Barkhuizen
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Electoral Commission of South Africa v Umkhonto Wesizwe Political Party
Authored By: Lesego Kgosana University of South Africa Electoral Commission of South Africa also known as an Independent Electoral Commission
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YESUFU AMUDA GARBA & ORS V. THE UNIVERSITY OF MAIDUGURI (1986)
Authored By: Egho Ejiroghene Sharon University of Benin, Benin-City Case Name: YESUFU AMUDA GARBA & ORS V. THE UNIVERSITY OF
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Mukesh & Anr vs State For Nct Of Delhi & Ors on 5 May 2017
Authored By: Bhumika K.V Cmr School of Legal Studies CASE – Mukesh & Anr vs State For Nct Of Delhi
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GOOGLE LLC v. ORACLE AMERICA INC. (2021)
Authored By: Janvi Goyal Manipal University Jaipur Case Name: GOOGLE LLC v. ORACLE AMERICA, INC. (2021)141 S. Ct. 1183 (2021)
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MONOPOLY BY EFFICIENCY OR DESIGN? A CRITICAL ANALYSIS OF UNITED STATES V. ALUMINUM CO. OF AMERICA (ALCOA)
Authored By: Riya Pramod Dhawale ILS Law College, Pune Introduction American antitrust law has always swung back and forth; sometimes
CORPORATE GOVERNANCE AND ESG COMPLIANCE IN INDIAN COMPANIES
Authored By: Ansh Mehrotra APS UNIVERSITY Introduction ‘Corporate’ means a set of large companies, and ‘governance’ means the rules and
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Aruna Ramchandra Shanbaug v. Union of India
Authored By: Simarpreet Kaur Case Name: Aruna Ramchandra Shanbaug v. Union of India [2011 (4) SCC 454] Court- The Supreme
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MAH (Egypt) v Secretary of State for the Home Department [2023] EWCA Civ 216
Authored By: MD Tajul Islam The University of law Case Title and Citation: MAH (Egypt) v Secretary of State for
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ODAFE & OTHERS V. ATTORNEY-GENERAL OF THE FEDERATION & OTHERS
Authored By: Balogun Ismail Akorede Law Graduate, Al-Hikmah University | Legal Research Intern, Record of Law 1.Case Title and Citation
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Stratton Oakmont (Pty) Ltd v Oosthuizen Du Plooy Attorneys
Authored By: Alusani Audrey Mbedzi Stadio Case title and citation Full Case Name: Stratton Oakmont (Pty) Ltd v Oosthuizen Du
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