Authored By: Smrutirekha Bastia Capital Law College, Bhubaneswar INTRODUCTION Terrorism has continued to be a serious threat to national security, […]
Terrorism and Cyber–Terrorism: Emerging Legal Challenges and State Response Read More »
Authored By: Clara Jane Mwende Gitonga Strathmore University INTRODUCTION Visualise a young child, no older than fifteen, scrolling through social
Authored By: Pratishtha Gupta Amity law school, Amity University Madhya Pradesh, Gwalior Introduction Organized crime has emerged as one of
Authored By: Okorie Ketandu Victory Maranatha University Introduction Terrorism has emerged as one of the most significant threats to national
Authored By: Md. Salmun Alam East West University Case Title: Ain-o-Salish Kendra vs Bangladesh (2011) Citation: 63 DLR (2011) 95
Ain-o-Salish Kendra vs Bangladesh (2011) Read More »
Authored By: Chitrakshi Kaushik Manipal University, Jaipur Case Name: His Holiness Kesavananda Bharati Sripadagalvaru v. State of Kerala (1973), AIR
Authored By: Kayalvizhi R Government Law College, Chengalpattu ABSTRACT The interface between international trade and environmental protection is a critical
INTERNATIONAL TRADE AND ENVIRONMENTAL PROTECTION ( WTO VS. ENVIRONMENTAL TREATIES ) Read More »
Authored By: Shivanshi Singh GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY (KCC INSTITUTE) ABSTRACT In the present era, society is rapidly moving
ARTICLE RESEARCH WRITING Read More »
Authored By: Yoga Lakshmi NUSRL, Ranchi INTRODUCTION Have you ever wondered why social media platforms like Instagram or YouTube shows
Authored By: Inam Sanda University of FortHare Abstract South Africa’s GBV bail reforms, enacted through the Criminal and Related Matters
GBV Bail Reforms in South Africa: Balancing Victim Protection and Accused Rights Read More »
Authored By: Sakshi Tanwani M.B.KHALSA LAW COLLEGE, INDORE, MADHYA PRADESH Introduction: Lady Justice is a famous symbol that represents fairness,
Authored By: Andile Mbili University of KwaZulu-Natal ABSTRACT This article follows an ongoing issue in South Africa about the constitutional
