Kesavananda Bharati v. State of Kerala Archives

Kesavananda Bharati v. State of Kerala

July 27, 2026 / Case Summaries

Authored By: Daisy Kumari Amity Law School, Amity University Jharkhand Case Name: Kesavananda Bharati v. State of Kerala Citation: (1973) […]

June 20, 2026 / Case Summaries

Authored By: Abhik Dutta The Assam Royal Global University Introduction The story of this case begins with Kerala’s bold land

May 20, 2026 / Case Summaries

Authored By: Pranjali Bharati Vidyapeeth Institute of Management and Research, New Delhi I. Case Citation & Basic Information Case Name:

May 17, 2026 / Case Summaries

Authored By: Sinsa Elizabeth Christ Academy Institute of Law Bengaluru 1. Case Citation and Bench Composition Case Name: Kesavananda Bharati

April 21, 2026 / Case Summaries

Authored By: Shashi Ranjan University of Allahabad Case Citation and Basic Information Kesavananda Bharati v. State of Kerala, (1973) 4

March 29, 2026 / Case Summaries

Authored By: Taranjeet Kaur Himachal Pradesh National Law University, Shimla CASE NAME: KESAVANANDA BHARATI V. STATE OF KERALA CASE NUMBER:

January 3, 2026 / Case Summaries

Authored By: Pari Kaushik Llyod Law College, Noida Case title– Kesavananda Bharati v. State of Kerala Court– Supreme court of

November 26, 2025 / Case Summaries

Authored By: Pragya Paromita Mitra Sister Nivedita University Case Title & Citation: Kesavananda Bharati v. State of Kerala, AIR 1973