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Govt. of NCT of Delhi vs. Union of India.
Authored By: Tanvir Uddin Molla Shyambazar Law College Case Name: Govt. of NCT of Delhi vs. Union of India. Equivalent […]
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Inter IKEA Systems BV v. IKEY Home Studio LLP
Authored By: Bhavika Khetrapal S.S. Khanna Girls’ Degree College, University of Allahabad Case Name: Inter IKEA Systems BV v. IKEY
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Whirlpool of India Ltd. v. Videocon Industries Ltd. (2012- 2014)
Authored By: Vishnu Vardhan G SASTRA DEEMED TO BE UNIVERSITY Introduction Whirlpool of India Ltd. v. Videocon Industries Ltd. is
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KIGGUNDU BRUNO A.K.A BRUNO. K V BLACK MARKETRECORDS ENTERTAINMENT – SMC LIMITED & 3 OTHERS (CIVIL SUIT 1025 OF2022) [2025] UGCOMMC 42.
Authored By: BIYINZIKA JAEL KAKULIRA Case Title & Citation Kiggundu Bruno a.k.a Bruno. K v Black Market Records Entertainment –
S V MAKWANYANE AND ANOTHER (CCT/94) [1995] ZACC 3; 1995 (6) BCLR 665; 1995(3) SA 391; [1996] 2CHLD 164; 1995 (2) SACR 1 (6JUNE 1996)
Authored By: Mbalenhle University of South Africa CASE NO. CCT/394 IN THE MATTER OF: THE STATE VERSUS T MAKWANYANE AND
M.C. Mehta vs Union of India & Others.
Authored By: Shaurya Pratap Shishodia Law College Dehradun, Uttaranchal University 1.Case Title and Citation M.C. Mehta vs Union of
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Abouzaid v Mothercare (UK) Ltd
Authored By: Lamisha Hasan CASE TITLE & CITATION Abouzaid v Mothercare (UK) Ltd Citation: [2000] EWCA Civ 348; [2001] CP
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Justice K.S. Puttaswamy (Retd.) & Anr. v. Union of India & Ors.
Authored By: Nitya Ramachandran Government Law College, Coimbatore TITLE OF THE CASE Justice K.S. Puttaswamy (Retd.) & Anr. v. Union
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Director of Public Prosecutions v Paulos Kam Thabethe
Authored By: Winkie K Molefe University of South Africa Case Title & Citation Director of Public Prosecutions v Paulos Kam
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Minister of Home Affairs and Another v Fourie and Another (CCT 60/04)[2005] ZACC 19; 2006 (3) BCLR 355 (CC); 2006 (1) SA 524 (CC) (1December 2005)
Authored By: Nolwazi Qhawekazi Mtolo University of Fort Hare Introduction Before the Fourie case, South African law, both common law
Pindo Mulla v. Spain (2024)
Authored By: Diptesh Chakma Bangladesh University of Professionals Case Name: Pindo Mulla v. Spain (2024) Case Name: Pindo Mulla v.
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Government of the Republic of South Africa v Grootboom and Others[2000] ZACC 19 2001 (1) SA 46 (CC) 2000 (11) BCLR 1169 (CC).
Authored By: Lithalethu Mehlwana University of Fort Hare CASE SUMMARY Case full Citation: Government of the Republic of South Africa