Authored By: Hardi Durugkar Indore Institute Of Law Case Title and citation: Bilkis Yakub Rasool Bano v. State of Gujarat […]
Bilkis Bano v. State of Gujarat, (2024) SCC On Line SC 1 Read More »
Authored By: Susmita Chatterjee Kolkata Police Law Institute Case Name: State of Punjab vs Davinder Singh (2024) Citations: 2024 INSC
STATE OF PUNJAB VS DAVINDER SINGH (2024) Read More »
Authored By: Adeena Hafsah Mirza Denning Law School (Affiliate Centre of the University of London) Case Title and Citation R
R v Brown [1993] 2 All ER 75 Decided in the House of Lords Read More »
Authored By: S.M. Sanjidul Islam Niloy Stamford University Bangladesh Case Nme: Maneka Gandhi v. Union of India (1978) Abstract This
Maneka Gandhi v. Union of India (1978) Read More »
Authored By: Kirti Upadhyaya National Forensic Sciences University, Gandhinagar Case Name:State of Maharashtra v. Madhukar Narayan Mardikar Citation: AIR 1991
State of Maharashtra v. Madhukar Narayan Mardikar Read More »
Authored By: Pragati Gupta Lucknow University Bench: Justice Kuldip Singh and Justice A. S. Anand Case no: writ petition (Crl.)
D. K. Basu vs. State of West Bengal Read More »
Authored By: Saqib Qayyum University of London Case name: Marbury v Madison (1803) Citation: 5 U.S. (1 Cranch) 137; 2
Marbury v Madison (1803) Read More »
Authored By: M. Kavya Sri Kl University CASE TITLE: Shreya Singhal v. Union of India CITATION: (2015) 5 SCC 1
SHREYA SINGHAL V. UNION OF INDIA (2015) Read More »
Authored By: Yusuf Hamza Islamic University of Madinah Case Title & Citation Maryam Sanda v The State (Unreported, High Court
Authored By: Shraddha Jain NMIMS School of Law Case Title and Citation Montgomery v. Lanarkshire Health Board (2015) [2015] UKSC
Montgomery v. Lanarkshire Health Board (2015) Read More »
Authored By: Soliana Dagnew Addis Ababa University Introduction The relationship between employers and employees in Ethiopia has historically beenshaped by
Authored By: Anushka Rai Noida International University Case Name: NEELKAMAL REALTORS SUBURBAN PVT. LTD. v. UNION OF INDIA & ORS.(2018)
