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Authored By: Ritika Priyadarshini Soa National Institute of Law CASE NAME: ADDITIONAL DISTRICT MAGISTRATE VS SHIVKNT SHUKLA 1976 AIR 1207, […]
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Authored By: Mahima Pandey Soa National Institute of Law Vishaka vs State of Rajasthan AIR 1997 SC 3011 is a
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Authored By: Adriel Lawrence Manav Rachna University Case Name: Association for Democratic Reforms & Anr. V. Union of India &
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Authored By: Omneya Ashraf Mohamed Mansour Faculty of Law, English Department, Alexandria University 1-Case Title and Citation Full Case Name:
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Authored By: MOHD ARFATH Pendekanti Law College Court & Bench The case was heard and decided by the Supreme Court
Authored By: Chintada Likitha NVP Law College Introduction The case of Amazon.com NV Investment Holdings LLC v. Future Retail Ltd.
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Authored By: Vaishali Jain Fairfield Institute of Management And Technology Abstract This case comment examines the Supreme Court’s landmark judgment
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Authored By: CHIANG XIN YU Multimedia University Case Title & Citation The name of this case is Damansara Realty Bhd
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Authored By: Thandoluhle Enough Sosibo University of kwaZulu Natal Case Name: Jordaan & Others v. Minister of Home Affairs & Another, CCT 296/24,
Authored By: Utkarsh Kumar Dr. Dy Patil Law College Pune Case Title & Citation Kesavananda Bharati and Others v. State
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Authored By: Shinjinee Dasgupta Heritage Law College Case Title & Citation Case Title: D.K. Basu v. State of West Bengal
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Authored By: Kadambari Manojkumar Sonawane Manikchand Pahade Law College, Chh.Sambhajinagar. Case Name: BILKIS YAKUB RASOOL v. UNION OF INDIAAND OTHERS
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