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Authored By: Gungun Singh Rayat-Bahra University, Mohali, Punjab Full name: Navtej Singh Johar & Ors. v. Union of India, Thr.
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Authored By: Smrutirekha Bastia Capital Law College, Bhubaneswar Title: Kesavananda Bharati Sripadagalvaru v. State of Kerala Citation: (1973) 4 SCC
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