CARMICHELE v MINISTER OF SAFETY AND SECURITY 2001 (4) SA 938 (CC);[2001] ZACC 22.
Authored By: Lesego Motloenya Boston City Campus Business College Case Name: CARMICHELE v MINISTER OF SAFETY AND SECURITY 2001 (4) […]
CARMICHELE v MINISTER OF SAFETY AND SECURITY 2001 (4) SA 938 (CC);[2001] ZACC 22. Read More »