Authored By: Nikita Shree Symbiosis Law School Hyderabad Introduction Indian marriage has always been viewed not as a contractual relationship […]
Marital Rape Exception in India: Constitutional Validity vs Cultural Reality Read More »
Authored By:Signs Tenidolaoluwa ARIYO Obafemi Awolowo University, Osun State, Nigeria ABSTRACT Nigeria retains the death penalty as a form of
Authored By: Zainab Rehman University of Punjab Abstract The nuclear fuel cycle in South Asia functions through a spatial paradigm
Authored By: Priya Bharati GOPAL NARAYAN SINGH UNIVERSITY Abstract When we are talking about the legal rights of women in
Legal Rights of Women in India. Read More »
Authored By: Vardhan Rajendra Majgaonkar Shahaji Law College, Kolhapur INTRODUCTION In today’s digital age, the concept of “trial by media”
From Courtrooms to Newsfeeds: Trial by Media in the Era of Algorithms Read More »
Authored By: Revati Hukke NC Law College, Nanded, Maharashtra I. INTRODUCTION Abstract The rapid advancement of artificial intelligence has disrupted
WHO OWNS THE MACHINE’S MIND? AI-GENERATED INNOVATIONS AND THE CRISIS OF PATENT LAW Read More »
Authored By: Kandaruku jesse Uganda Christian University Introduction In uganda, there existed a theory that has, for over half a
The Ghost of Exparte Matovu In Uganda Read More »
Authored By: Mercy Angeline Nandi The University of Nairobi Introduction The principle of state immunity has long served as a
Authored By: Chiu Hui Hui Multimedia University Introduction Sarawak is the largest state in Malaysia, almost equal in size to
Behind Malaysia Agreement 1963(MA63): Sarawak’s Ongoing Challenges Read More »
Authored By: Nwobi Uzoma Jennifer Afe Babalola University Ado-Ekiti Abstract This article examines the legal vacuum surrounding surrogacy in Nigeria,
Nigeria’s Surrogacy Gap: Securing the Rights of Parents Surrogates and Children. Read More »
Authored By: Katlego Phakedi Eduvos Abstract Judicial commissions of inquiry are used in South Africa as tools to investigate allegations
Authored By: Lesedi Wada Lentswe University of Botswana ABSTRACT Data Protection is a new and increasingly important field as every
