Authored By: Mike Kahindi Gathuri Kenyatta University Introduction Since the promulgation of the Constitution of Kenya 2010, the landscape of […]
Authored By: Upasana Das National Law University Meghalaya Introduction There is a revealing paradox at the heart of State Bank
Authored By: Shekinah Pavadai Monash University Introduction On 25 January 2022, India’s Parliament enacted the Surrogacy (Regulation) Act, 2021, a
Surrogacy and Parental Rights: A Critical Review of the Surrogacy (Regulation) Act, 2021 Read More »
Authored By: SANJANA GHOSH SAGE UNIVERSITY BHOPAL Introduction Is consent in marriage automatic and permanent? This question has become central
Marital Rape and the Law in India Understanding Consent with in Marriage Read More »
Authored By: Jake Nolan TU Dublin Thesis Statement The Supreme Court’s decision in DPP v JC,1 while motivated by legitimate
Good Faith or Bad Law: The Weakening of Constitutional Rights Protection in DPP v JC Read More »
Authored By: Yuvraj Singh Usha Martin University I. Introduction The rapid advancement of artificial intelligence has enabled the creation of
Legal Challenges of Deepfakes in India: Copyright, Defamation, and Privacy Read More »
Authored By: U. Hajara Aashika Government law college karaikudi Introduction When we think about the law, we usually think of
MARITAL RAPE: THE GHOST IN THE BEDROOM Read More »
Authored By: Pranjali Bharati Vidyapeeth Institute of Management and Research, New Delhi I. Introduction In 2023, the UN Committee on
Authored By: Aparna Aparupa Satapathy SOA NATIONAL INSTITUTE OF LAW Abstract Legislative protections to prevent crimes against women, especially those
Authored By: LYNCY TONIQUE OYUGA Daystar University Introduction Music is an important aspect in life as it is not only
Authored By: Charul Rathore Indore Institute of Law Artificial intelligence is rapidly transforming the manner in which evidence is generated,
Authored By: Disha Gupta Gitarattan International Business School INTRODUCTION What is cryptocurrency?[1] A cryptocurrency is a decentralized digital or virtual
Crypto Currency Regulation in India: Ban, Regulate, or Ignore? Read More »
