Authored By: Gugulethu Zamashenge Nyembe University of Johannesburg Abstract The phenomenon of sexual harassment in the workplace remains a serious […]
EMPLOYER LIABILITY FOR WORKPLACE SEXUAL HARASSMENT IN SOUTH AFRICA Read More »
Authored By: Joseph Thabo Maluleke University of Free State Abstract South Africa’s criminal justice system constantly grapples with upholding the
Authored By: Lathika Sri P Government Law College Coimbatore Introduction The Indian Constitution establishes a system of parliamentary democracy grounded
Authored By: Nontobeko Msibi University of South Africa South Africa’s child justice system is built on a progressive legal foundation:
The Effectiveness of Rehabilitation Programs for Child Offenders in South Africa Read More »
Authored By: Moumita Banerjee George School of Law, Konnagar, West Bengal, India I. Abstract:- This article explores the perpetual tension
Authored By: Anam Aziz The University of Law Self-defence operates as a complete defence in English criminal law where force
Self Defence in English Criminal Law Read More »
Authored By: Takar Yasum Parul Institute of Law For forty years, California was terrorized by a ghost. From the mid
The Shadow of the Golden State: The Reign of Joseph James De Angelo Read More »
Authored By: Andrew Musyoki Kyuli The Catholic University of Eastern Africa Abstract This article draws on a scenario in which
Authored By: Shah Um E Habiba Chembur Karnataka College of Law / University of Mumbai Abstract In an age where
Authored By: BANELE NKABINDE University Of Limpopo & University Of Johannesburg Introduction The evolution of digital technology has fundamentally transformed
The Right to Privacy in the Digital Age: A Constitutional Analysis in South Africa Read More »
Authored By: Arya Jain LNCT UNIVERSITY Custodial violence in India represents a severe constitutional crisis, where the state’s duty to
Authored By: Tuhiena Malik Faculty of Law, University of Delhi Introduction As of February 28, 2026, the Indian legal landscape
From Emergency to Efficiency: The Institutionalization of ODR in India (2020–2026) Read More »
