Authored By: NYAKARA JOY SHALOM STRATHMORE UNIVERSITY Introduction It has been observed that Kenya maintains a visible standing within the […]
Authored By: Furqan Haider University of Sargodha Abstract This article explores the historical evolution, structural paradigms, and comparative dynamics of
Authored By: GUNN BHARDWAJ Indian Institute of Management, Rohtak Over the past several years, major fashion brands worldwide have increasingly
Authored By: Pratishtha Mishra INTRODUCTION Menstruation is a natural, biological, essential process and experienced by millions of women, yet society
Authored By: George N Taylor Apeejay Stya University Palwal Road Sohna India Abstract This legal analysis compares the environmental protection
Authored By: Vanshika Sharma Dr. Akhilesh Das Gupta Institute of Professional Studies Affiliated by Guru Gobind Singh Indraprastha University I.
Legal Capacity, Mental Health & Supported Decision-making: A new vision of inclusion Read More »
Authored By: Rana Ahmed Mahmoud Abdelshakour Alamein International University Introduction In an era where surveillance technologies — from ubiquitous CCTV
Authored By: Rituraj Kanwar Chundawat NIMS University, NIMS School of Law I. Introduction In November 2023, a deepfake video of
Authored By: Arshika Sharma LNCT University Bhopal This article evaluates the efficacy of the classical framework of State responsibility— codified
Authored By: Naida Leitao University of Law Bloomsbury Introduction Gender-Based Violence (GBV) in South Africa has been describe by the
Authored By: Realeboha Ditshwane University of the Witwatersrand I. Introduction Throughout history, powerful states have sought to expand and maintain
The Tension Between Imperialism, National Security and Citizen Welfare Read More »
Authored By: Sabina Middlesex University Dubai Trigger Warning For educational purpose this legal article contains uncensored deliberation of mental health,
Holding Influencers Legally Liable: Promoting Harmful Behaviour on The Internet Read More »
