Harish Rana v. Union of India
Authored By: Rubijit Saha Gitarattan International Buisness School Case Title – Harish Rana v. Union of India Court – Supreme […]
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The Right to Silence: Redefining the Fifth Amendment in the Station House | Miranda v. Arizona 384 U.S. 436 (1966)
Authored By: Mansi Verma University of Lucknow, Lucknow Case Name: Miranda v. Arizona 384 U.S. 436 (1966) Court: Supreme Court
GORY v KOLVER NO and Others (Starke and Others intervening) 2007(4) SA 97 (CC)
Authored By: Thabo Liboke University of Johannesburg Case Title: Gory v Kolver NO and Others Citation: 2007 (4) SA 97
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SARLA MUDGAL V. UNION OF INDIA AIR 1995 SC 1531
Authored By: Bhoomi Mali Renaissance Law College Indore Madhya Pradesh Case: Sarla Mudgal V. Union of India (1995) Citation: 1995
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In Re: T.N. Godavarman Thirumulpad v. Union of India & Others
Authored By: Apoorva Army Institute of Law 1. CASE CITATION AND BASIC INFORMATION Case Name: In Re: T.N. Godavarman Thirumulpad
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VVC v JRM and Others (CCT202/24) [2026] ZACC 2 For Constitutional Court of South Africa (9 Judge-Bench) Decided on 21 January 2026
Authored By: Makondo Nyeleti Latoya University of South Africa Introduction A major Constitutional Court of South Africa, decision on customary
AUGUSTINE NWOFOR MOJEKWU V. CAROLINE MGBAFOR OKECHUKWU MOJEKWU (1997) 7 NWLR (PT. 512) 283
Authored By: Eziefula Chidera Angel Nnamdi Azikiwe University IN THE COURT OF APPEAL OF NIGERIA (ENUGU DIVISION) THURSDAY, 10TH APRIL,
Pragya Prasun & Ors. v. Union of India & Ors.
Authored By: Ankita Ghosh Brainware University Full Case Name: Pragya Prasun & Ors. v. Union of India & Ors. (Heard
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J v The National Director of Public Prosecutions and Another
Authored By: Terrence Tanaka Masango Boston City College Full case name: J v The National Director of Public Prosecutions and
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Nicaragua v United States of America 1986 I.C.J. 14
Authored By: Favour Amaechi University of Nigeria Nsukka Introduction The case of Nicaragua v USA was decided by the International
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Getty Images (US) Inc and others v Stability AI Ltd
Authored By: Nithishwaran P S Brunel University London Case citation and basic information Full Case Name: Getty Images (US) Inc and
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Jardine Strategic Holdings Ltd v Oasis Investments II Master Fund Ltd
Authored By: Neha Anusha D O.P. Jindal Global University Case citation and basic information Full Case Name:Jardine Strategic Holdings Ltd
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