Authored By: Shri Jani. T SCHOOL OF LAW, VEL TECH RANGARAJAN DR. SAGUNTHALA R&D INSTITUTE OF SCIENCE AND TECHNOLOGY ABSTRACT […]
Authored By: Saanhvi Srivastava Integral University, Lucknow ABSTRACT What makes a luxury bag worth ten thousand euros? Not the leather.
Can Exclusivity Be Recognised As A Protectable Legal Right In Fashion And Luxury Law Read More »
Authored By: H. Priya Saveetha School of Law, SIMATS ABSTRACT The Indian saree occupies a singular position at the intersection
Authored By: Unnati Dixit Arya Kanya Degree College (aff. University of Allahabad) ABSTRACT India’s oldest traditional civilization lies in its
Authored By: Itani Mulaifa Tshinakaho University of South Africa ABSTRACT: This article examines the adequacy of South Africa’s intellectual property
Authored By: Priyanshi Singh Dr. B. R. Ambedkar National Law University Sonipat Abstract The expansion of influencer marketing in India
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Authored By: Bhoomika Sharma The ICFAI University, Jaipur Abstract The worldwide fashion sector, accountable for about ten percent of yearly
THE ILLUSION OF SUSTAINABILITY: ADDRESSING GREENWASHING IN FASHION THROUGH LAW Read More »
Authored By: Shreeparna Pareek National Law University, Jodhpur Abstract Luxury fashion law is one of the rapidly evolving branches of
Authored By: Nadia Medina Perez SOAS University of London Abstract Colour is among the most powerful and commercially significant tools
Authored By: Hope Michelle Chilonga University of Zambia ABSTRACT The Patents and Companies Registration Agency (PACRA) was established by the
Authored By: Sienna Louise Warren Aston University ABSTRACT Leopard print is in every wardrobe. Leopard print features everywhere from designer
Authored By: Arya Umrikar Symbiosis Law School Pune Abstract Fashion counterfeiting in India has emerged as a significant challenge to
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