Bhe and Others v Magistrate Khayelitsha and Others (Commission for GenderEquality as Amicus Curiae)
Authored By: Wendy Sehlaga University of Johannesburg Case Name: Bhe and Others v Magistrate, Khayelitsha, and Others (Commission for Gender […]
Justice K.S. Puttaswamy (Retd.) v. Union of India (2017) 10 SCC 1
Authored By: Rajanya Samanta Graphic Era Hill University , Dehradun Case: Justice K.S. Puttaswamy (Retd.) v. Union of India (2017)
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Bhagwandas Goverdhan Kedia v s M/S. Gridharilal Parshottamdas And Company
Authored By: Dev Sanskriti BPSMV Case Name: Bhagwandas Goverdhandas Kedia v. Girdharilal Parshottamdas & Co. Citation: AIR 1966 SC 543
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Ghaidan v Godin-Mendoza [2004] UKHL 30, [2004] 2 AC 557
Authored By: Jillian Ashli Flores Makalintal De Montfort University, Dubai Case title and citation: Ghaidan v Godin-Mendoza [2004] UKHL 30,
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Case Summary: Military and Paramilitary Activities in and againstNicaragua (Nicaragua v. United States of America)
Authored By: Betelhem Tikue Case overview Case Title: Military and Paramilitary Activities in and against Nicaragua (Nicaragua v. United States
Rural Litigation & Entitlement Kendra, Dehradun & Others v. State ofUttar Pradesh & Others 1985 AIR 652
Authored By: Devyani Suryawanshi Manikchand Pahade Law College Aurangabad Case Title Rural Litigation & Entitlement Kendra, Dehradun & Others v.
Anwar Hossain Chowdhuryv. Bangladesh (8th Amendment Case)
Authored By: Nur-E-Jannat Siddiquee American International University Bangladesh (AIUB) Case Title & Citation Case Name: Anwar Hossain Chowdhury v. Bangladesh
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LALITA KUMARI V. STATE OF UTTAR PRADESH & ORS. (2014) 2 SCC 1
Authored By: RIHAASH T RIHAASH T Court Name & Bench:- Supreme Court of India, Constitutional Bench of Five Judges Bench:
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Mbuyiseni v Media 24 t/a Daily Sun and Others [2023] ZAGPJHC 1062
Authored By: Yamkela Boqo University of South Africa Case title and Citation Mbuyiseni v Media 24 t/a Daily Sun and
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United States v. American Institute for International Steel, Inc. et al.
Authored By: Giridhar Panuganti GSKM Law College, Rajamahendravaram Case Title and Citation United States v. American Institute for International Steel,
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Kesavananda Bharati v. State of Kerala, AIR 1973 SC 1461; (1973) 4 SCC 225
Authored By: Pragya Paromita Mitra Sister Nivedita University Case Title & Citation: Kesavananda Bharati v. State of Kerala, AIR 1973
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Subhash Chandra Agarwal vs Supreme Court Of India
Authored By: Swaraj Ruke Government Law College Mumbai Case Title & Citation Full name: Central Public Information Office, Supreme Court
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