R v Dudley and Stephens (1884)

GEROLOMOU CONSTRUCTIONS (PTY) LTD V VAN WYK 2011 4 SA 500 NORTH GAUTENG HIGH COURT, PRETORIA (RD CLAASSEN J AND TUCHTEN J)

/ Case Summaries

Authored By: Realeboha Ditshwane University of the Witwatersrand Introduction The Gerolomou case is a significant decision in South African contract

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