Feminist Justice and the Limits of Legal Intervention: A Comparative Analysis of Punitive and Restorative Approaches to Domestic Violence

Feminist Justice and the Limits of Legal Intervention: A Comparative Analysis of Punitive and Restorative Approaches to Domestic Violence

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Authored By: Lana Thaer Dhaou Al Zuhour Private School Abstract This article examines the limits of legal intervention in feminist […]

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