Justice K.S. Puttaswamy v. Union of India (2017)
Authored By: Naukhaiz Aftab Sankalp Institute of Law Case Title & Citation The case is called Justice K.S. Puttaswamy (Retd.) […]
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The case is L’Estrange v F.Graucob Ltd [1934]2 KB 3941
Authored By: Prisca E.Hayford University of South Wales Case Title & Citation The case is L’Estrange v F.Graucob Ltd [1934]2
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Salomon v A Salomon & Co Ltd [1897]
Authored By: Amna Osman Birmingham City University Salomon v A Salomon & Co Ltd [1897] Official citation: AC 22, 66 LJ
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WHITE INDUSTRIES AUSTRALIA LTD VS REPUBLIC OF INDIA, FINAL AWARD, IIC 529 (2011), 30TH NOVEMBER 2011, ARBITRATION
Authored By: Dewanshi Bhatt Bennett University INTRODUCTION The goal of this research paper is to better understand how investment arbitration
Sh. Deepak Rathaur & Anr vs Sh. Shashi Bhushan Lal Dass on 23 September 2016
Authored By: Shadab Khan Faculty of Law, Jamia Millia Islamia, New Delhi IN THE HIGH COURT OF DELHI AT NEW
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Lease system in Ethiopia: A brief Analysis and Reform Proposal
Authored By: Tsion Taddele Hagos Addis Ababa University Abstract The Ethiopian civil code defines lease under the civil code, Article
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The Evolution and Impact of Data Privacy Law in the Digital Age
Authored By: Amaechi Kamsiyochukwu Eileen Ngoma Afebabalola University Introduction In the rapidly evolving digital landscape, the intersection of technology and
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The Crime of Aggression: Why Ukraine Needs a Special Tribunal
Authored By: Emma Lewis University of South Wales Abstract Russia’s invasion of Ukraine shattered not only borders but the illusion
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No Fault Divorce: The evolution of family law through the Divorce, Dissolution and Separation Act 2020
Authored By: Inaya Ahmed Khan SOAS University of London Abstract This article discusses the Divorce, Dissolution and Separation Act 2020
Rape attempt case 2024 GC
Authored By: Lidiya Henok ArbaMinch University Rape attempt case 2024 GC File number 23696,016 First instance court Ari zone South
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MUWEMA V FACEBOOK IRELAND LTD (2018) IECA 104
Authored By: NALULE SAUDAH CAVENDISH UNIVERSITY UGANDA CASE TITLE: MUWEMA V FACEBOOK IRELAND LTD COURT NAME: IRISH COURT OF APPEAL
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Carmichele V Minister of Safety case
Authored By: Mmudi Mogashoa Case Title and Citation Carmichele v Minister of Safety and Security (CCT 48/00) [2001] ZACC 22;
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