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Authored By: Anushka Rai Noida International University Case Name: NEELKAMAL REALTORS SUBURBAN PVT. LTD. v. UNION OF INDIA & ORS.(2018)
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Authored By: Valerie Anene National University of Maynooth Case Title & Citation Donoghue v Stevenson (1932) AC 562, UKHL 100
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Authored By: Ms.Prachi Pal University of Lucknow Case Title Mohd. Ahmed Khan v. Shah Bano Begum Citation AIR 1985 SC
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