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Authored By: Momota Rakshit Anglia Ruskin Case Name: Bratty v Attorney-General for Northern Ireland (1961) 3 All ER 523 (HL)
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Authored By: Sobia Neelofar University of Kashmir, Kashmir Law College Case Summary: Maneka Gandhi v. Union of India (AIR 1978
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Authored By: Esther Cletus Obafemi Awolowo University INTRODUCTION Smith V Selwyn [1914] 3 KB 98 is a landmark decision of
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Authored By: Noxolo Hazel Mzileni University of Johannesburg Case Title and Citation S v Makwanyane and Another 1995 (3) SA
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Authored By: Ayoaloko UnlimitedGod Eniola Leadcity University Ibadan Case Title & Citation Donoghue v. Stevenson (1932) AC 562 House of
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