Authored By: Abdullah Al Fahim Bangladesh University of Business and Technology Case Title Syed Sajjad Mainuddin Hasan vs. State (Criminal […]
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Authored By: Anisha Nair Ramaiah College of Law, Bangalore Rina Kumari @ Rina Devi @ Reena vs. Dinesh Kumar Mahto
Authored By: Pretty Nomfundo Mhlakwana Stellenbosch University CASE SUMMARY South African Reserve Bank v Shuttleworth Mhlakwana, PN, Miss [25970119@sun.ac.za] [COMPANY
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Authored By: Zoe Ayomikun Ibikunle Afe-Babalola University, Ado-Ekiti INTRODUCTION The case of Hyde v Hyde and Woodmansee (1866) LR 1
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Authored By: Carla Anthony University of South Africa Case Title and Citations: S v Baloyi and Others (CCT29/99) [1999] ZACC
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Authored By: Ntando Madonsela North West University CASE SUMMARY: Minister of Home Affairs and Another v Fourie and Another; Lesbian
Authored By: Ayanda Mabusela EDUVOS Case Title and Citation Full name: S v Jordan and Others(2002) Official name: Jordan and
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Authored By: Anne-Sophie Barbe University of Law Case Title & Citation Serious Fraud Office v Rolls-Royce plc & Anor [2017]
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Authored By: Momota Rakshit Anglia Ruskin Case Name: Bratty v Attorney-General for Northern Ireland (1961) 3 All ER 523 (HL)
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Authored By: Christy Teh Xing Ti Multimedia University Introduction to the case The case of R v Shah was heard
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Authored By: Sobia Neelofar University of Kashmir, Kashmir Law College Case Summary: Maneka Gandhi v. Union of India (AIR 1978
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Authored By: Ramanjeet Kaur Lloyd School of Law Case Name: – STATE OF PUNJAB V. DEVINDER SINGH Citation: – 2024
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