ERASING HALF THE NATION: GENDER APARTHEID UNDER THE TALIBAN AND FAILURE OF INTERNATIONAL LAW

ERASING HALF THE NATION: GENDER APARTHEID UNDER THE TALIBAN AND FAILURE OF INTERNATIONAL LAW

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Authored By: Saubhagya Rathi Narsee Monjee Institute of Management Studies Abstract:The Taliban’s resurgence in Afghanistan in August 2021 marked not […]

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