Shreya Singhal v. Union of India

Jordaan and Others v Minister of Home Affairs and Another (CCT 296/24) [2025] ZACC 19; 2025 (11) BCLR 1249 (CC); 2025 (6) SA 323 (CC), Constitutional Court of South Africa decided 11 September 2025.

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Authored By: Xola Zoleka University of KwaZulu-Natal Case Name: Jordaan and Others v Minister of Home Affairs and Another (CCT […]

Jordaan and Others v Minister of Home Affairs and Another (CCT 296/24) [2025] ZACC 19; 2025 (11) BCLR 1249 (CC); 2025 (6) SA 323 (CC), Constitutional Court of South Africa decided 11 September 2025. Read More »