ARTIFICAL INTELLIGENCE- GENERATED EVIDENCE AND ITS ADMISSIBILITY UNDER THE INDIAN EVIDENCE ACT, 1872

ARTIFICAL INTELLIGENCE- GENERATED EVIDENCE AND ITS ADMISSIBILITY UNDER THE INDIAN EVIDENCE ACT 1872

Authored By: Taranjeet Kaur Himachal Pradesh National Law University, Shimla Abstract The accelerated introduction of Artificial Intelligence (AI) in the […]

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