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Authored By: Obakeng Tlapu University of South Africa ABSTRACT Cybersecurity has become a pressing concern for sovereign states, driven by
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Authored By: Priyanshu Singh Amity University, Noida Abstract The 2025 Supreme Court judgment in State of Tamil Nadu vs. Governor
Authored By: Mohammed Ayaan Khan Middlesex University Dubai The United Kingdom’s exit from the European Union has presented significant issues
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