Authored By: Abhilasha Choudhary Campus Law Centre, University of Delhi Introduction The traditional, reactive nature of legal frameworks is facing […]
The Biosimilar Frontier: A Global Tug-of-War Between Innovation and Access Read More »
Authored By: Anamika Dubey Bihar Institute of Law I. Case Citation & Basic Information Case Name: Justice K.S. Puttaswamy v
Justice K.S. Puttaswamy v Union of India Read More »
Authored By: Tahyat Azhary Newcastle University The dead have never had more of a presence. Social media algorithms surface memories
Authored By: Pragati Kumari University of Allahabad Abstract The right to die with dignity in India has changed from a
Authored By: Nandana Pavithran ICREP , CUSAT INTRODUCTION With the rapid rise of motor vehicles in India, driving now directly
THE OFFENCE OF NEGLIGENT AND DANGEROUS DRIVING UNDER THE BNS Read More »
Authored By: Shagun Tiwari Amity University Uttar Pradesh Lucknow Campus Introduction Statutory interpretation is the process by which courts interpret
Critical Examination of the Primary Rules of Statutory Interpretation Read More »
Authored By: ANN GEORGE PACHAYIL Government Law College Thiruvananthapuram Sabarimala is one of the temples dedicated to Lord Ayyappa which
Judicial Activism vs. Judicial Overreach: A Constitutional Balance in India Read More »
Authored By: Yashvi Gupta IIMT UNIVERSITY MEERUT Why the Issue Remains Urgent Custodial violence continues to be one of the
CUSTODIAL VIOLENCE IN INDIA: A CONTINUING CHALLENGE TO HUMAN DIGNITY AND RULE OF LAW Read More »
Authored BY: Soham Das Jadavpur University, Kolkata, India I. Introduction Digital permanence forms one of the defining anxieties of contemporary
Unlearning the Data Principal: A Critical Analysis of Erasure Under the DPDPA, 2023 Read More »
Authored BY: Kritika Vaid Cgc University Mohali 1. Introduction Globalization has significantly transformed the landscape of criminal activity, enabling offenders
EXTRADITION: A CRITICAL STUDY OF LEGAL PRINCIPLES, PROCEDURE AND CONTEMPORARY CHALLENGES Read More »
Authored By: Ananya Batra Gitarattan International Businesss School ABSTRACT While the digital revolution has brought global connectivity, it has also
Authored By: Laxmi Khatana Shobhit University Abstract The assumption that the family is inherently a safe and nurturing unit often
Maintenance Beyond Abuse: Rights of Children Living Separately from Parents in India Read More »
