Authored By: Akinwale Temitope Shikemi University of Lagos Introduction Artificial Intelligence (AI) has rapidly transformed different sectors of society, including […]
Authored By: Tamya Meade University of Maryland Eastern Shore Ⅰ. Introduction Reproductive rights and healthcare access continue to be important
Healthcare and Reproductive Rights: The Legal Battle Over Bodily Autonomy in the U.S. Read More »
Authored By: P.SORUBAVINCY The Central Law College Introduction The twenty-first century is defined by digital transformation. Cyberspace has become the
Cyber Law and Its Expanding Jurisprudence in the Digital Era Read More »
Authored By: Nandana V Government Law College Thiruvananthapuram Introduction: The Digital Expansion of Counterfeit Fashion The growth of e-commerce and
COUNTERFEIT CULTURE IN INDIAN E-COMMERCE: TRADEMARK ENFORCMENT IN THE DIGITAL AGE Read More »
Authored By: Lerato Mlotywa University of Pretoria Introduction South Africa exists as a profound paradox in the global landscape of
Authored By: Aman Jha Noida International University ABSTRACT In India, cryptocurrency trading has experienced rapid growth and has created a
REGULATION OF CRYPTOCURRENCY IN INDIA Read More »
Authored By: Abir Ghosh American International University – Bangladesh (AIUB) Introduction The right to health is one of the most
Authored By: Mayuri Rahul Mahamuni University of Mumbai Abstract The explosive growth of online ecosystems has triggered an unprecedented issue:
PARENTAL RIGHTS OVER A CHILD’S ONLINE DATA AND DIGITAL IDENTITY Read More »
Authored By: Meghna Choudhary Chanakya National Law University, Patna INTRODUCTION This rise in AI technology has seriously undermined the digital
Authored By: Swati Singh Symbiosis Law School Pune I. Introduction The rise of social media platforms, messaging services, and other
Cyberbullying and Online Harassment Laws: Are Existing Legal Frameworks Sufficient Read More »
Authored By: Preety Khare Indore Institute of Law Introduction The Tenth Schedule of the Constitution embodies India’s Anti-Defection law, which
The Anti-Defection Law in India Read More »
Authored By: Doosuur Eva Ajon Afe Babalola University Ado-Ekiti I. INTRODUCTION Few Legal issues in Nigeria generate as much controversy
THE LEGAL PROTECTION OF LGBTQ+ PERSONS IN NIGERIA: HUMAN RIGHTS V PUBLIC MORALITY Read More »
