CYBER CRIME AGAINST WOMEN IN INDIA
Authored By: SANDHYARANI A N NEW LAW COLLEGE, PUNE ( BHARATI VIDHYAPEETH DEEMED TO BE UNIVERSITY ) I. Introduction Cyber […]
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The Digital Personal Data Protection Act, 2023: Balancing Privacy Rights and Regulatory Challenges in India
Authored By: K. PRANAI DEEPAK RAO Osmania University PG College Of Law Introduction The right to privacy, once a doctrinal
Balancing Fundamental Rights and Directive Principles: A Constitutional Dilemma
Authored By: Sillah Temai MARME Parul Institute of Law, Parul University, Vadodara, Gujarat, India Introduction In Kesavananda Bharati v. State
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Gas Flaring and Environmental Protection in Nigeria: Assessing the Effectiveness of Existing Legal Frameworks
Authored By: Idu Chukwuebuka Franklin University of Nigeria, Nsukka. Abstract One of the environmental challenges plaguing industrialised nations worldwide is
Artificial Intelligence and the Future of Legal Practice in Nigeria: Opportunities, Challenges and Regulatory Imperatives
Authored By: Akinwale Temitope Shikemi University of Lagos Introduction Artificial Intelligence (AI) has rapidly transformed different sectors of society, including
Healthcare and Reproductive Rights: The Legal Battle Over Bodily Autonomy in the U.S.
Authored By: Tamya Meade University of Maryland Eastern Shore Ⅰ. Introduction Reproductive rights and healthcare access continue to be important
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Cyber Law and Its Expanding Jurisprudence in the Digital Era
Authored By: P.SORUBAVINCY The Central Law College Introduction The twenty-first century is defined by digital transformation. Cyberspace has become the
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COUNTERFEIT CULTURE IN INDIAN E-COMMERCE: TRADEMARK ENFORCMENT IN THE DIGITAL AGE
Authored By: Nandana V Government Law College Thiruvananthapuram Introduction: The Digital Expansion of Counterfeit Fashion The growth of e-commerce and
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Progressive Rhetoric vs. Lived Reality: A Critical Analysis of the Implementation Deficit in South African Child Protection Law
Authored By: Lerato Mlotywa University of Pretoria Introduction South Africa exists as a profound paradox in the global landscape of
REGULATION OF CRYPTOCURRENCY IN INDIA
Authored By: Aman Jha Noida International University ABSTRACT In India, cryptocurrency trading has experienced rapid growth and has created a
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The Right to Health Under Threat: Legal Challenges of Weak Public Health Systems in Developing Countries
Authored By: Abir Ghosh American International University – Bangladesh (AIUB) Introduction The right to health is one of the most
PARENTAL RIGHTS OVER A CHILD’S ONLINE DATA AND DIGITAL IDENTITY
Authored By: Mayuri Rahul Mahamuni University of Mumbai Abstract The explosive growth of online ecosystems has triggered an unprecedented issue:
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