Authored By: Priyanshi Singh Dr. B. R. Ambedkar National Law University Sonipat Abstract The expansion of influencer marketing in India […]
Influencer Marketing & Disclosure Laws: Regulatory Bodies in India Read More »
Authored By: Bhoomika Sharma The ICFAI University, Jaipur Abstract The worldwide fashion sector, accountable for about ten percent of yearly
THE ILLUSION OF SUSTAINABILITY: ADDRESSING GREENWASHING IN FASHION THROUGH LAW Read More »
Authored By: Shreeparna Pareek National Law University, Jodhpur Abstract Luxury fashion law is one of the rapidly evolving branches of
Authored By: Nadia Medina Perez SOAS University of London Abstract Colour is among the most powerful and commercially significant tools
Authored By: Hope Michelle Chilonga University of Zambia ABSTRACT The Patents and Companies Registration Agency (PACRA) was established by the
Authored By: Sienna Louise Warren Aston University ABSTRACT Leopard print is in every wardrobe. Leopard print features everywhere from designer
Authored By: Arya Umrikar Symbiosis Law School Pune Abstract Fashion counterfeiting in India has emerged as a significant challenge to
Fashion Counterfeiting in India: A Legal Perspective Read More »
Authored By: Alveera Khan West Bengal National University of Juridical Sciences ABSTRACT Fast fashion is a rapidly growing phenomenon that
FAST FASHION: A LEGAL UNDERSTANDING AND ANALYSIS OF INTELLECTUAL PROPERTY RIGHTS Read More »
Authored By: SANAM M S Government Law College Thiruvananthapuram Kerala India ABSTRACT The fashion industry is undergoing a perceptive transformation
Phygital Autonomy: Protecting Creative IP in Virtual Fashion & The Metaverse. Read More »
Authored By: Pavan Kumar Saini Juris Craft Legal 1. Basic Information Case: Christian Louboutin S.A. v. Yves Saint Laurent America,
CHRISTIAN LOUBOUTIN S.A. Vs. YVES SAINT LAURENT AMERICA INC. (2012) Read More »
Authored By: Dhiya Madhan Christ (Deemed to be University) ABSTRACT The impact of celebrities may even go on long after
Authored By: RISHI VERMA TEERTHANKER MAHAVEER UNIVERSITY, COLLEGE OF LAW AND LEGAL STUDIES, MORADABAD ABSTRACT Generative artificial intelligence has entered
