The End of Environmental Amnesty: Why India’s Supreme Court Just Banned Retrospective Project Clearances
Authored By: Tanvi Firodiya ILS law college The Supreme Court of India’s judgment in Vanashakti v. Union of India (2025 […]
Authored By: Tanvi Firodiya ILS law college The Supreme Court of India’s judgment in Vanashakti v. Union of India (2025 […]
Authored By: Purity Kangai Nkoyai Kenya School of law CASE TITLE & CITATION Component Detail Case Title AGFA NV v.
AGFA NV v. Guccio Gucci S.P.A. And Others 2023 Read More »
Authored By: HO XIN YUE Multimedia University, Malaysia INTRODUCTION SIS Forum (Malaysia) V Jawatankuasa Fatwa Negeri Selangor and Ors [2025]
SIS Forum (M) & Anor v Jawatankuasa Fatwa Negeri Selangor & Ors [2025]4 MLJ 625 Read More »
Authored By: Ayush Gupta IILM UNIVERSITY, SCHOOL OF LAW CASE TITLE AND CITATION The name of this famous case is
HUSSAINARA KHATOON & OTHERS VS STATE OF BIHAR (1979) AIR 1979 SC 1360; 1979 SCR (3) 532 Read More »
Authored By: Michelle Ndeto Egerton University Case Title: Francis Karioko Muruatetu & another v Republic; Katiba Institute & 4 others
FRANCIS KARIOKO MURUATETU V REPUBLIC Read More »
Authored By: Mandisa Mthembu University of KwaZulu Natal 1.Case title and Citation MEC FOR EDUCATION, KWAZULU-NATAL
MEC FOR EDUCATION KWAZULU-NATAL AND OTHERS V PILLAY 2008 (1) SA474 (CC) Read More »
Authored By: Stuti Sharma H.P. National Law University Case Title & Citation Full name of the case: Vitaly Tarasoff et
Unfolding Tarasoff: Case of Tarasoff v. Regents of University of California Read More »
Authored By: ANUSHKA SINGH D.E.S Shri Navalmal Firodia Law College, Pune CASE NAME: JANE KAUSHIK VS. UNION OF INDIA (2025)
JANE KAUSHIK VS. UNION OF INDIA (2025) Read More »
Authored By : Kiyana Thomas Florida International University ABSTRACT This article examines when a physician’s lack of medical knowledge crosses
Authored By : Sanya Ashraf Lloyd School of Law The morning of September 23, 2025, began like any other at
Legal Challenges in Addressing Cyberterrorism in India: A Complex Digital Battlefield Read More »
Authored By :Shalom Manamela Noida International University INTRODUCTION Human trafficking remains one of the most pervasive and profitable organized crimes
Authored By : Meher Jahan Aiman Premier university Chittagong Abstract Every year, over 500,000 rural Bangladeshis chase dignity in the
CRITICAL ANALYSIS OF URBAN MIGRANTS IN BANGLADESH: A HUMAN RIGHTS PERSPECTIVE Read More »