Climate Litigation and the Corporate Duty of Care: Evaluating the Post-Shell Legal Landscape
Authored By: Rana Ahmed Mahmoud Abdelshakour Alamein International University Introduction In May 2021, the Hague District Court ordered Royal Dutch […]
Authored By: Rana Ahmed Mahmoud Abdelshakour Alamein International University Introduction In May 2021, the Hague District Court ordered Royal Dutch […]
Authored By: Rituraj Kanwar Chundawat NIMS University, NIMS School of Law I. Introduction Suppose an Indian gaming platform in March
Authored By: Arshika Sharma LNCT University Bhopal INTRODUCTION In India, the judiciary plays a crucial role as the protector and
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Authored By: Naida Leitao University of Law Bloomsbury Introduction The increasing use of workplace surveillance technologies has created significant legal
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Authored By: Realeboha Ditshwane University of the Witwatersrand I. Introduction The idea of choice often carries the assumption of freedom.
THE POLITICS BEHIND CHOICE Read More »
Authored By: Prisha Batra Symbiosis Law School, Noida Introduction In today’s market, insurance is rarely sold only by insurance companies.
Authored By: Sabina Middlesex University Dubai I. Russia’s Discussions About Reintroducing Capital Punishment: What Does It Mean for International Human
Authored By: Atiya Ahmed Middlesex University, Dubai Introduction: Armed conflicts in places like the Democratic Republic of Congo, South Sudan,
The Criminal Responsibility of Child Soldiers: Balancing Justice and Rehabilitation Read More »
Authored By: Arpita Anand Maharishi Markandeshwar Deemed to be University I. Introduction In 2017, a man approached the Karnataka High
Authored By: Prince Saini Maharishi Markandeshwar Deemed to be University INTRODUCTION Artificial Intelligence, commonly known as AI, has become an
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Authored By: Tamanna Ashra Renaissance Law College INTRODUCTION Trafficking in persons, a serious violation of human rights, continues to be
Authored By: Divya Central Law College, University of Lucknow In India, the cyber law framework is built primarily around the
Cyber Laws in India Read More »