Harish Rana vs Union of India
Authored By: Avantika Sirohi Amity University Noida Case Name: Harish Rana vs Union of India: Citation: Harish Rana v. Union […]
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Navtej Singh Johar & Others v. Union of India through Ministry of Law and Justice
Authored By: Namrata Kokode Manikchand Pahade Law College, Chh.Sambhajinagar 1. Case Citation and Basic Information Case Name: Navtej Singh Johar
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MOHORI BIBEE AND OTHERS V. DHARMODAS GHOSE
Authored By: Sneha Pandit Modern Law College Pune Case title – MOHORI BIBEE AND OTHERS V. DHARMODAS GHOSE Case Citation
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Rockhopper Exploration Plc, Rockhopper Italia S.p.A. and Rockhopper Mediterranean Ltd v. Italian Republic
Authored By: Youssef Sayed Shalakany Capital University Case Name: Rockhopper Exploration Plc, Rockhopper Italia S.p.A. and Rockhopper Mediterranean Ltd v.
Tukaram and Another v State of Maharashtra
Authored By: Radharani Amrendra Kumar Pimpri Chinchwad University Case Citation and Basic Information Case Name: Tukaram and Another v State
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Justice K.S. Puttaswamy (Retd.) v. Union of India
Authored By: Sujana B Urs Bharati Vidhyapeeth New Law College Case Citation and Basic Information Case Name: Justice K.S. Puttaswamy
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The Case of the S.S. Lotus (France v. Turkey), P.C.I.J. (Ser. A) No. 10 (1927)
Authored By: Hargun Kaur Sahni Maharaja Agrasen Institute of Management Studies Case Citation and Basic Information The S.S. Lotus case
The Case of the S.S. Lotus (France v. Turkey), P.C.I.J. (Ser. A) No. 10 (1927) Read More »
Government of the Republic of South Africa and Others v. Grootboom and Others.
Authored By: Vernique Niewenhuizen University of the Witwatersrand, Johannesburg Case Citation and Basic Information Full Case Name: Government of the
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S.P. Gupta v Union of India
Authored By: Lakshita Sharma Jaipur National University 1. Case Citation and Basic Information Case Name: S.P. Gupta v Union of
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State of Maharashtra v Mohd. Yakub S/O Abdul Hamid & Ors
Authored By: Asmi Sharma Department of Law, Acropolis Institute of Management Studies & Research, Indore Case Citation and Basic Information
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BTI 2014 LLC v Sequana SA and others
Authored By: Yash Karkera Southampton Solent University Case Citation and Basic Information Case Full Name: BTI 2014 LLC v Sequana
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Prest v Petrodel Resources Limited and others
Authored By: Ayushi Surti LLB Graduate from Coventry University Case Citation and Basic Information Full Case Name: Prest v Petrodel
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