Sukdeb Saha v. State of Andhra Pradesh & Ors.
Authored By: Rituraj Singh Rajput Institute of Law, Nirma University, Ahmedabad Case Citation & Basic Information Case Name: Sukdeb Saha v. […]
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Bolam v Friern Hospital Management Committee [1957]
Authored By: Reyyan Mansoor Middlesex University Dubai Introduction The following case summary focuses on a particular area of law, specifically
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Navtej Singh Johar & Ors. V. Union of India, Ministry of Law and Justice
Authored By: Janvi Kashyap Maharishi Markandeshwar (Deemed to be University) Case Citation and Basic Information Full case name : Navtej
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Re A (Children) (Conjoined Twins: Surgical Separation)
Authored By: Arshiya Alji Middlesex University Dubai Case citation and basic information Full Case Name: Re A (Children) (Conjoined Twins:
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Harish Rana v. Union of India & Others
Authored By: G.Reethikaa Saveetha School of Law Cause Title: Harish Rana v. Union of India & Others Citation: 2026
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Salomon v. Salomon & Co. Ltd. (1897)
Authored By: Sayani Kundu Durgapur Institute of Legal Studies Case: Salomon v. Salomon & Co. Ltd. (1897). Citation: (1897) AC
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S v Makwanyane and Another
Authored By: Nobuhle Malinga Tshwane University of Technology (TUT) Case Citation and Basic Information Case Name: S v Makwanyane and
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Square Mangundhla v South African Reserve Bank and Others
Authored By: Amogelang Malebana Emeris Private University Full case name: Square Mangundhla v South African Reserve Bank and Others Citation:
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MUR Shipping BV v RTI Ltd, UK Supreme Court, 2024.
Authored By: Obei Adam Dalil University of Medical Sciences and Technology 1. Case Citation and Basic Information Case: RTI Ltd
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R (on the application of Miller) (Appellant) v The Prime Minister (Respondent) Cherry and others (Respondents) v Advocate General for Scotland (Appellant) (Scotland)
Authored By: Fatima Hammad Hashmi Universal College Lahore Case Name: R (on the application of Miller) (Appellant) v The Prime
Pila Pahan @ Peela Pahan and Others v. State of Jharkhand and Another
Authored By: Aditya Tiwari Post Graduate College of Law, Osmania University, Hyderabad 1. Case Citation and Basic Information Full Case
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Ambreen Akram v. Asad Ullah Khan and Others
Authored By: Mahnoor Fatima Muslim Youth University Islamabad Case Citation and Basic Information Case Name: Ambreen Akram v. Asad Ullah
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