Authored By: Tracy Ntinyari Mbaya Jomo Kenyatta University of Agriculture and Technology (JKUAT), School of Law ABSTRACT The current US
WHAT IS THE WAY FORWARD FOR FOREIGN STUDENTS IN THE USA Read More »
Authored By: Akhi Akter Nishi University Of Information Technology and Sciences (UITS) Abstract: Public violence against women is a severe
When Laws Don’t Protect Women: A Reflection on Gendered Violence in Public Spaces Read More »
Authored By: Adewale Mofetoluwa Victoria Obafemi Awolowo University ABSTRACT One of the most contentious arguments in the world currently is
THE ROLE OF LAWS AND REGULATIONS IN ADDRESSING UNFAIR LABOUR PRACTICES IN THE GLOBE. Read More »
Authored By: Gabriella Van Der Maas Middlesex University Abstract This article will examine the interpretations of the qualified rights under
Religious Freedom vs. Islamophobia Read More »
Authored By: MERCY OLUWANIFEMI OLA ADEKUNLE AJASIN UNIVERSITY Abstract The worldwide streaming advancement has changed the way music is played,
Authored By: Muhammad Umar University of the Punjab, Lahore Abstract The rise of FinTech (Financial Technology) and Blockchain has significantly
Authored By: Gaurika Kothari Alankar Law College Abstract This paper explores the dynamic relationship between law and media in the
Law and Journalism: Who’s Holding the Reins Read More »
Authored By: TIEBA IBRAHIM MIDDLESEX UNIVERSITY Abstract This article will be discussing the prison system statistics comparing the rates in
Ethnic Minorities and the Justice System Read More »
Authored By: Grace Akhihiero University of Benin Abstract This article examines the role of financial institutions in Nigeria’s anti-money laundering
Authored By: Yasmin Nabili Middlesex University Dubai Abstract The notion of giving artificial intelligence legal personhood has led to controversies
Authored By: Ehinomen Musa-Agboneni Ambrose Alli University The essence of immunity clause was aptly noted by the Supreme Court in
Authored By: Taniya Yadav The NorthCap University INTRODUCTION ADR (Alternative Dispute Resolution) is a mechanism via which the disputes are
