Novartis AG v. Union of India & Others
Authored By: Sri Durga O Government Law College, Tirunelveli Case Name: Novartis AG v. Union of India & Others Citation: (2013) […]
Novartis AG v. Union of India & Others Read More »
Authored By: Sri Durga O Government Law College, Tirunelveli Case Name: Novartis AG v. Union of India & Others Citation: (2013) […]
Novartis AG v. Union of India & Others Read More »
Authored By: Sama Hany Mansoura University Case Title & Citation Case Name: Government of Egypt v. Khaled Ali & Others
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Authored By :Afrin Akhtar Amex Law College Under University of Burdwan Court: Supreme Court of India Bench: J.S. Khehar (CJI),
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Authored By: Sakshi Singh Amity Law School Noida Facts of the Case Justice K.S. Puttaswamy, a retired judge of the
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Authored By: NOR ERIN NATASHA BINTI MOHAMMAD SHAHRIL MULTIMEDIA UNIVERSITY MELAKA MALAYSIA The case of Lim Swee Choo & Anor
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Authored By: Adrita Chowdhury George School of Law, Calcutta University Abstract The case study talks about of Shreya Singhal v.
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Authored By: Daniel Charo Kombe Kenya School of Law Judgement of the Supreme Court of Kenya in the Case of
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Authored By: RANVEER SINGH RATHORE Jaipur National University Case Name: Amazon.com NV Investment Holdings LLC v. Future Retail Ltd. &
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Authored By: JUDITH OGOCHUKWU OKENNA NNAMDI AZIKIWE UNIVERSITY Case Title and Citation Full name: Jega v. Magaji Official citation: (2021)
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Authored By: CHIRAG MISHRA Bharti Vidyapeeth New Law College Pune Case Title & Citation:-Kesavananda Bharati v. State of Kerala (1973)
Kesavananda Bharati v. State of Kerala (1973) Cited as: AIR 1973 SC 1461 Read More »
Authored By: Ritu Bhartiya MERI-PROFESSIONAL AND LAW INSTITUTE MDU Case Name: Salomon v. Salomon & Co. Ltd. Citation: [1897] AC
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Authored By: Hamna Javed Case Title & Citation Bibi Fatima (Applicant) v. State (Human Rights Case No. 1356-P), PLD 2011
PLD 2011 SUPREME COURT 17 Read More »