Regina Respondent v R. Appellant
Authored By: Maya Skerritt University of the West of England (UWE), Bristol The Case of R v R [1991] I. […]
Regina Respondent v R. Appellant Read More »
Vishaka & Ors. V. State of Rajasthan & Ors.
Authored By: Charmy Jain Marwadi University Case Name: Vishaka & Ors. v. State of Rajasthan & Ors. Citation: AIR 1997
Vishaka & Ors. V. State of Rajasthan & Ors. Read More »
M’Alister (or Donoghue) (Pauper) v Stevenson
Authored By: Saleena Shahid University of Westminster Case citation and basic information: Full case name: M’Alister (or Donoghue) (Pauper) v
M’Alister (or Donoghue) (Pauper) v Stevenson Read More »
State of Missouri v. Marcellus Williams
Authored By: Donavan Lowers New York University State of Missouri v. Marcellus Williams: Case Summary Case Citation and Basic Information
State of Missouri v. Marcellus Williams Read More »
Kesavananda Bharati v State of Kerala
Authored By: Mbali Prudence Kekana University of South Africa Case Citation and Basic Information Case Name: Kesavananda Bharati v State
Kesavananda Bharati v State of Kerala Read More »
Minister of Home Affairs v Fourie 2005
Authored By: Aphiwe Nxumalo North-west University Case citation and Basic Information Case Name: Minister of Home Affairs and Another v
Minister of Home Affairs v Fourie 2005 Read More »
S v Makwanyane and Another 1995
Authored By: Mathapelo University of South Africa Case Name: S v Makwanyane and Another (1995) S v Makwanyane and Another
S v Makwanyane and Another 1995 Read More »
Ex Parte President of the Republic of South Africa: In re Constitutionality of the Liquor Bill
Authored By: Shaheeda Dangor University of Witwatersrand Case Citation and Basic Information Ex Parte President of the Republic of South
S.R. Bommai v. Union of India
Authored By: HARMAN KAUR AMRITSAR LAW COLLEGE Case Details Case Name: S.R. Bommai v. Union of India Citation: AIR 1994
S.R. Bommai v. Union of India Read More »
MANEKA GANDHI VS UNION OF INDIA
Authored By: Suhani Mehrotra Shri Ramswaroop Memorial University,Lucknow,Uttar Pradesh,India. Case Name: MANEKA GANDHI VS UNION OF INDIA IN THE SUPREME
MANEKA GANDHI VS UNION OF INDIA Read More »
Donoghue v Stevenson [1932] AC 562 (HL)
Authored By: Vinutna Eathakota De Montfort University Introduction Donoghue v Stevenson is widely recognized as one of the most influential
Donoghue v Stevenson [1932] AC 562 (HL) Read More »
W v Gender Recognition Panel
Authored By: Harley Summers Case Name: W v Gender Recognition Panel Citation: [2025] EWHC 2685 (Fam) Court: High Court Date
W v Gender Recognition Panel Read More »