STATE vs DOSSO
Authored By: Sidra Zaman University of Sindh, Jamshoro, Pakistan INTRODUCTION The State v/s Dosso was a landmark case in Pakistan’s […]
Data Localisation and E-Commerce Regulation: Future of Digital Trade Laws in India
Authored By: Rupali Mathur Currently working as an Advocate. Abstract The swift growth of digital trade in India has created
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Legal Perspectives on Cybercrime in Malaysia
Authored By: NUR HANAN AQILAH BINTI TAJUL ASHIKIN Islamic Science University of Malaysia (USIM) This article examines Malaysia’s legal framework
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SEXUAL AND REPRODUCTIVE RIGHTS OF ADOLESCENTS IN NIGERIA.
Authored By: Ezeh Peace Chinonso University of Nigeria Enugu Campus ABSTRACT Adolescents’ sexual and reproductive rights are fundamental to their
SEXUAL AND REPRODUCTIVE RIGHTS OF ADOLESCENTS IN NIGERIA. Read More »
Criminal Minds or Criminal Machines “AI and cybercrimes “
Authored By: Nadine Hesham Ain shames Abstract Artificial Intelligence (AI) lead to new Cybercrimes and enabling offenses such as automated
Criminal Minds or Criminal Machines “AI and cybercrimes “ Read More »
GENERATIVE AI AND COPYRIGHT: ISSUES ARISING
Authored By: Favour Vincent Udoh University of Uyo, Nigeria INTRODUCTION The evolution of artificial intelligence has become rampant and is
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THE HIGHWAY OF JUSTICE: NAVIGATING THE PITFALLS, ROADBLOCKS, AND DETOURS OF THE NIGERIAN CRIMINAL JUSTICE SYSTEM
Authored By: Lambert Divine-Gift Boma Afe Babalola University Abstract The Nigerian Criminal Justice System, envisioned as a structured path to
Evolution of the Derivatives Market in India: Legal Frameworks & Supporting Growth
Authored By: Arya Sable Government Law College, Mumbai. Democratizing the Market: How SEBI’s Evolving Regulations Empower and Protect India’s Retail
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How strong are natural laws? A timeless principle in an ever-evolving legal world
Authored By: kiara motoomull Humans and non-humans arguably have one thing in common is that they are living entities. With
How strong are natural laws? A timeless principle in an ever-evolving legal world Read More »
The Patent Shield: Protecting Inventions and Driving Progress
Authored By: Harshit Sharma Maharaja Agrasen Institute of Management Studies In a world buzzing with new ideas and inventions, it’s
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The Legal Framework Governing Artificial Intelligence in Warfare: Challenges and Opportunities
Authored By: Ayesha Minhas University of Greenwich Abstract The rapid advancement of artificial intelligence (AI) has reshaped numerous sectors, including
CONTEMPORARY AND EMERGING ISSUES IN GARNISHEE PROCEEDINGS IN NIGERIA
Authored By: CHINWENDU SOPULU DIVINE GRADUATE, REDEEMER’S UNIVERSITY NIGERIA Abstract Garnishee proceedings are sui generis and differ from other methods
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