Zahir Zakir Jaffar v. The State
Authored By: Hiba Waheed Denning Institute of Technology and Entrepreneurship Case Citation and Basic Information Case Name: Zahir Zakir Jaffar v. […]
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Mrs. Aruna Sen v. Government of Bangladesh and Others
Authored By: Habiba Jannati Hafsa Gopalgonj Science and Technology University Case Details Full Case Name: Mrs. Aruna Sen v. Government
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I.C. Golak Nath v. State of Punjab & Anr., AIR 1967 SC 1643; (1967) 2 SCR 762.
Authored By: Rahena Parveen Indian Institute of legal Studies I.C. Golak Nath v. State of Punjab & Anr., AIR 1967
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Vineeta Sharma vs Rakesh Sharma
Authored By: Sakshi Mishra United University Case. Basic Information The case is Vineeta Sharma v. Rakesh Sharma & Others.[10] Cite
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Gayatri Balasamy v. M/S ISG Novasoft Technologies Limited
Authored By: KARTIK JADHAV Maharashtra National Law University Mumbai CASE CITATION AND BASIC INFORMATION Full Case Name: Gayatri Balasamy v.
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S v Makwanyane and Another 1995
Authored By: Els Dikeledi North West University S v Makwanyane and Another 1995 (3) SA 391 (CC). S v Makwanyane
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Salomon v. Salomon and Co Ltd (1897)
Authored By: Disha Umesh Saraf Balaji Law College (SPPU University) Case Name: Salomon v. Salomon and Co Ltd (1897) (Citation:
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Government of the Republic of South Africa v Grootboom and others
Authored By: Brilliant Mdou University of South Africa Constitutional Court of South Africa — Case CCT 11/00 Government of the
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Harish Rana v. Union of India & Ors.
Authored By: Yaramala anusha rani Dr.B.R ambedkar law college (passed out llb in 2024. Case Citation and Basic Information Case
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Navtej Singh Johar & Ors. v. Union of India thr. Secretary, Ministry of Law and Justice
Authored By: Kasturi Ghosh Sister Nivedita University, Kolkata Case Name: Navtej Singh Johar & Ors. v. Union of India thr.
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The M/T “Heroic Idun” (No. 2) Case (Marshall Islands v. Equatorial Guinea)
Authored By: Inji Mammadli Trinity College Dublin Introduction The M/T “Heroic Idun” (No. 2) Case is a landmark judgment of
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Harish Rana v. Union of India & Ors.
Authored By: Himanshu Dubey SLS,CGC University, Mohali 1. Case Title Case Name: Harish Rana v. Union of India & Ors.
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