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Authored By: Zainab Faheem Khan Institute of Law – University of Sindh Introduction. A video appears online showing a politician
Authored By: Reyyan Mansoor Middlesex University Dubai Introduction In today’s day and age, there is a constant question of whether
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Authored By: Luphumlo Mandla University of the Free State Introduction The rapid adoption of Generative Artificial Intelligence (AI) since late
Authored By: Lethabo Moffat Myakayaka UNISA (University Of South Africa) Introduction On 9 February 2020, intruders broke into President Cyril
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Authored By: Bhumika Sham Jagtiani Middlesex University Dubai Introduction Circle back to August 2023, Lucy Letby became the most prolific
Authored By: Nkagiseng Mpafudi University of Witwatersrand Introduction The question of bail remains one of the most contested issues in
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