State of Punjab & Ors. v. Davinder Singh & Ors.
Authored By: Priyanshu Singh Amity University, Noida Case Title State of Punjab & Ors. v. Davinder Singh & Ors. Citation […]
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CFI-057-2024 SIG Middle East LLC v Perfect Building Materials LLC
Authored By: Mohammed Ayaan Khan Middlesex University Dubai The DIFC Court of First Instance issued a significant judgment that clarifies
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MOHAMMED & ORS v. MOHAMMED & ANOR (2024) LPELR 62831-CA
Authored By: SALAUDEEN, Hikmat Oloruntola University of Abuja Case Name: MOHAMMED & ORS v. MOHAMMED & ANOR (2024) LPELR 62831-CA
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Eastern Book Co. & Ors. v. D.B. Modak & Anr
Authored By: Aditi Abhinav Dass Bhagat Phool Singh Mahila Vishwavidyalaya Introduction Case summaries are an essential tool in legal education
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Smith v. Baker & Sons
Authored By: PRECIOUS INIOLUWA ADEDOKUN GRADUATE-OBAFEMI AWOLOWO UNIVERSITY, ILE-IFE, OSUN STATE, NIGERIA CASE NAME: Smith v. Baker & Sons COURT:
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Justice K.S. Puttaswamy (Retd.) & Anr. vs. Union of India & Ors.commonly known as the Right to Privacy verdict.
Authored By: Sradha Ramachandran Calicut University Case Name: Justice K.S. Puttaswamy (Retd.) & Anr. vs. Union of India & Ors.
TAYLOR FASHIONS LTD v LIVERPOOL VICTORIA TRUSTEES LTD [1982] QB 133
Authored By: Muhammad Daniyal Qureshi University of London CASE: TAYLOR FASHIONS LTD v LIVERPOOL VICTORIA TRUSTEES LTD [1982] QB 133
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Donoghue v Stevenson [1932] AC 562
Authored By: Shirley Gao SOAS University of London Court Name & Bench: House of Lords (Scotland) Name of the Court:
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DONOGHUE V. STEVENSON
Authored By: Gold Mmasinachi Nwanganga University of Abuja, Nigeria Case Name: DONOGHUE V. STEVENSON (1932) AC 562 HOUSE OF LORDS,
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Salisu Ibrahim Jega (Suing through his Attorney, Dr. Sanni Umar Abubakar) v. Ekanem Ekpenyong
Authored By: Ololade Adelaja Freelance 1. Case Title & Citation Salisu Ibrahim Jega (suing through his Attorney, Dr. Sanni Umar
Kingdom of Atlantira v. Republic of Novaris – Hypothetical Judgment by Tan Wei Ling (IJWC 2025)
Published as part of the International Judgment Writing Competition 2025 (IJWC 2025), organized by Record Of Law in collaboration with
Kingdom of Atlantira v. Republic of Novaris – Hypothetical Judgment by Mahir khan (IJWC 2025)
Published as part of the International Judgment Writing Competition 2025 (IJWC 2025), organized by Record Of Law in collaboration with