EXECUTIVE COMPENSATION AND THE “RIGHT TO DISCONNECT”: IS 24/7 AVAILABILITY A CORPORATE ASSET OR A LABOR VIOLATION?
Authored By: Kashish Mishra IMS Unison University INTRODUCTION: THE NEW FRONTIER OF WORK The way we work has changed alot,
Emerging Areas of Law (Cyber Law, Environmental Law, AI Regulation, etc)
Authored By:Nthabeleng Mokoena University of South Africa I. Introduction The law keeps changing to keep up with social, economic, and
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Digital Sovereignty Meets Global Commerce: India’s DPDP Act 2023 and Its Cross-Border Implications
Authored By: Shivani Pandey Mahatma Gandhi Kashi Vidhyapith Introduction August 11, 2023 was not just another date on India’s legislative
Deepfake Pornography as Digital Sexual Violence: Legal Challenges and Regulatory Gaps in German Law
Authored By: Hysen Maloku Hysen Maloku Introduction The world has benefited from the use of artificial intelligence in ways that
BALANCING STATE SECURITY AND INDIVIDUAL LIBERTY: A Constitutional Critique of BNS Provisions
Authored By: Diya Gupta Manipal University Jaipur INTRODUCTION Criminal law is essentially a claim of sovereignty by the state. This
DEEPFAKE TECHNOLOGY AND THE CRISIS OF DIGITAL CONSENT
Authored By: Sneha Batav Dharmashastra National Law University Jabalpur INTRODUCTION In month of January 2024, lots of manipulated video clips
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Corporate Greenwashing: Evaluating Legal Frameworks and Consumer Protection Laws in India
Authyored By: Gauranvi Kumawat Vidyasthali Law College I. Introduction In an era shaped by visible ecological degradation, sustainability has shifted
GENDER INEQUALITY: Within and Outside Nigeria
Authored By: Okiemute Racheal Onoharhigho University Of Benin, Edo State, Nigeria. Introduction Gender inequality severely impacts women globally across safety,
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INTELLECTUAL PROPERTY LAW: Meaning and Forms of Protection
Authored By: Oghenenyoreme Emmanuella SIAKPERE University of Benin, Edo State, Nigeria. You may be wondering what exactly is intellectual property
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MARCH AND MARCH MOVEMENT: SOUTH AFRICAN ANTI-ILLEGAL IMMIGRATION MOVEMENT
Authored By: Sbongokuhle Mthimkhulu University of South Africa Introduction The March and March Movement was founded in March 2025 by
MARCH AND MARCH MOVEMENT: SOUTH AFRICAN ANTI-ILLEGAL IMMIGRATION MOVEMENT Read More »
Caste Census in India: A Constitutional Necessity or a Political Tool
Authored By: Rituraj Singh Rajput Institute of Law, Nirma University, Ahmedabad INTRODUCTION The debate surrounding the caste census in India
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Digital Evidence in South African Criminal Proceedings: Admissibility Challenges Under the Cybercrimes Act and POPIA in Light of International Criminal Law Standards
Authored By: Sinethemba Makoboko University of Fort Hare 1. Introduction Digital materials such as messages from WhatsApp, Facebook, X (formerly