News By: Saurabh Pandey Introduction Indian conglomerate Adani Group is facing legal troubles in the United States over allegations of […]
Adani Group Faces U.S. Legal Scrutiny Over Alleged Bribery in Solar Power Project Read More »
News By: Khooshi Redij The European Union (EU) has taken a significant step in regulating artificial intelligence (AI) with the
European Union’s AI Act: The World’s First Comprehensive AI Regulation Read More »
News By: Yara Khair “Kobalia and Others v. Russia” is a group of 107 applicants who argue that the Russian
Key Decision on Foreign Agent Laws:Case of Kobaliya and Others v. Russia Read More »
News By: Khooshi Redij Background & Objective On February 13, 2025, Finance Minister Nirmala Sitharaman brought the Income Tax Bill,
India Drafts the Income Tax Bill, 2025: A Giant Leap Towards Simplification Read More »
News By: Saurabh Pandey Introduction: Easing Business Operations in India The Jan Vishwas (Amendment of Provisions) Act, 2023, introduced by
The Jan Vishwas (Amendment of Provisions) Act, 2023 Read More »
News By: Yara Khair Seven years after India’s independence, the government issued the Citizenship law in 1955, which prohibited illegal
Amending The Citizenship Law In India In 2019 Read More »
News By : Saurabh Pandey In a landmark decision, the Supreme Court of India has upheld gender equality by granting
Landmark Supreme Court Verdict on Gender Equality in Indian Armed Forces Read More »
News by: Yara Khair As Syria embarks on a new chapter, the promise of justice for the crimes committed under
Justice After the Fall of Assad: A New Dawn for Syria? Read More »
News By : Yara Khair On Sunday morning, the Lebanese woke up on a horrific murder, which killed a young
Legal News: A Crime In Lebanon Read More »
News By : Saurabh Pandey Date: February 3, 2025 In a significant ruling, the Supreme Court of India has upheld
News By: Purvi Goyal Finance Minister Nirmala Sitharaman announced her Union Budget for 2025-26 on (February 1, 2025) slowing economic
NEWS BY: CH ROHAN SAI OpenAI which developed ChatGPT faces several active legal challenges throughout India. Multiple Indian news organizations
OpenAI Faces Legal Challenges in India Over Copyright Infringement Read More »
