Authored By: Sabina Middlesex University Dubai Trigger Warning For educational purpose this legal article contains uncensored deliberation of mental health,
Holding Influencers Legally Liable: Promoting Harmful Behaviour on The Internet Read More »
Authored By: Atiya Ahmed Middlesex University, Dubai Introduction: Jeremy Bentham, a philosopher, had an idea of the Panopticon, which was
The Digital Panopticon: Surveillance, State Power, and the End of Privacy Read More »
Authored By: Prince Saini Maharishi Markandeshwar Deemed to be University Mullana Ambala Haryana ABSTRACT : The rapid expansion of digital
India’s DPDP Act: A Constitutional and Legal Analysis Read More »
Authored By: Arpita Anand Maharishi Markandeshwar Deemed to be University Abstract The law relating to criminal attempt occupies a significant
Authored By: Tamanna Ashra Renaissance law college INTRODUCTION Necrophilia is derived from the Greek word for “corpse” and “love. It
The Need for Criminalizing Necrophilia in India: A Comprehensive Legal Analysis Read More »
Authored By: Malik Ahmer Shamim London Metropolitan University Introduction Immigration sits right at the heart of today’s political and legal
Authored By: Divya Central law College, University of lucknow Introduction Land has always occupied a central place in human existence.
EVOLUTION OF THE LAND ACQUISITION ACT, 1894 IN INDIA Read More »
Authored By: J Ragav VIT Chennai Abstract This article examines the systemic misclassification of Indian platform workers as ‘independent contractors,’
THE STRUGGLE FROM MISCLASSIFICATION: PLATFORM WORKERS PERSPECTIVE Read More »
Authored By: Malachi Rees-Morny University of Exeter In November 2025, the High Court delivered a judgment in Getty Images v
Authored By: Whi’nom Blessing Bitrus Nigerian Law School INTRODUCTION The Nigeria Tax Act 2025 came into effect on the 1st
PERSONAL TAXATION UNDER THE NIGERIA TAX ACT 2025 Read More »
Authored By: Simphiwe University of KwaZulu Natal Introduction In 2026, land remains one of the most emotive and legally complex
Authored By: Pratyasha Rath Kiit School of Law INTRODUCTION India is a diverse country which includes population, region, language, culture,
