Authored By: Rajanya Samanta Graphic Era Hill University Dehradun Abstract Trade secrets are the “secret sauce” that give companies their […]
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Authored By: Dev Sanskriti BPSMV Questions often arise when the issue of gender equality is linked with legal reform, whether
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Authored By: Jillian Ashli Flores Makalintal De Montfort University, Dubai Abstract The principle of the rule of law has empowered
Authored By: Betelhem Tikue Abstract Ethiopia‟s “Digital Ethiopia 2025” agenda is accelerating digital transformation, but cyber security law and institutions
Authored By: Devyani Suryawanshi Manikchand Pahade law college Aurangabad Abstract Marital rape is one of the most difficult and least
Authored By: Nur-E-Jannat Siddiquee American International University Bangladesh (AIUB) Introduction Tax systems serve as the backbone of modern economies, providing
Authored By: RIHAASH T Saveetha School Of Law, SIMATS INTRODUCTION Legal education has historically served as a gateway to positions
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Authored By: Yamkela Boqo University of South Africa Introduction Defamation legislation in South Africa is at the confluence of two
Authored By: Giridhar Panuganti GSKM Law College, Rajamahendravaram Abstract This article explores the paradoxical stance of the Indian legal system
Crypto In India: Taxed But Not Legal A Legal Analysis of Taxing The Unregulated Read More »
Authored By: Pragya paromita Mitra Sister Nivedita University Adoption is a profound act of love and responsibility, offering children a
Understanding The Hindu Adoption Process In India Read More »
Authored By: Swaraj Ruke Government Law College, Mumbai Introduction With the rise of the digital economy in India, the boundaries
Authored By: Uzma Bano Mahatma Gandhi kashi Vidyapeeth -Varanasi Abstract India’s Constitution enshrines equality and justice for women, promising protection
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