An Analysis of the Rule of Law in the UK: Can it Be Practically Applied or is it Merely Theoretical?
Authored By: Myles Sager University of Hull Introduction. Is the rule of law truly a powerhouse of the constitution which […]
Authored By: Myles Sager University of Hull Introduction. Is the rule of law truly a powerhouse of the constitution which […]
Authored By: Anushka Ashwin University of Greater Manchester, RAK Campus INTRODUCTION Diplomatic Immunity is one of the fundamental principles of
DIPLOMATIC IMMUNITY: BALANCE BETWEEN PROTECTION AND ACCOUNTABILITY Read More »
Authored By: Kabelo Monareng University of South Africa When an unmarried relationship ends, partners are often surprised to find out
Authored By: Khushi Tandon Bharati Vidyapeeth, New Law College, Pune The laws of India have significantly advanced with time but
Authored By: MANELISI DLAMINI North West University Introduction foreign policy and international Recent reports concerning former President Jacob Zuma’s visit
Authored By: Jai Singh Bisht S.S. Jain Subodh Law College, Jaipur Introduction In April 2025, India achieved its nationwide transition
Authored By: Aqsa Choudhry Lloyd Law College Introduction Artificial Intelligence has transformed the digital landscape, making the creation of digital
Deepfake Technology and Indian Criminal Law: Is the Current Legal Framework Sufficient? Read More »
Authored By: VIJAY SHANKAR.G.S CHENNAI DR.AMBEDKAR GOVT LAW COLLEGE, PUDUPAKKAM, CHENGALPATTU. In March 2017, the Uttarakhand High Court, in Mohd
ENVIRONMENTAL PERSONHOOD: CAN RIVERS AND ECOSYSTEMS HOLD CONSTITUTIONAL RIGHTS IN INDIA? Read More »
Authored By: Priyam Pratik Faculty of Law, University of Allahabad Introduction Few statutes in independent India carry as heavy a
Authored By: Iksha Sharma Amity University, Punjab INTRODUCTION: Who protects the child online? When a child enters the digital world,
CHILDREN’S DATA PROTECTION UNDER THE DPDPA: A STEP FORWARD OR AN UNFINISHED SAFEGUARD Read More »
Authored By: Rupsa Banerjee Sister Nivedita University Introduction The Constitution of India envisions a democratic society founded on equality, dignity,
Authored By: Sahibpreet Singh Rayat Bahra University, Mohali Introduction Artificial Intelligence (AI) has transformed the creation and dissemination of digital