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Authored By: Sonal Didwania ICFAI LAW SCHOOL, IFHE, HYDERABAD India replaced its colonial evidence statute in 2023, and with it
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Authored By: Sagar Anna Sonawane University College of Law, Osmania University, Hyderabad Abstract Artificial Intelligence has changed the way digital
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Authored By: Maitreyi Chaturvedi Symbiosis Law School Pune I Introduction Ask most people what democracy means, and the response is
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Authored By: Zara Raza University of Northampton Introduction: If two parties agree to a promise and is considered fair to
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Authored By: D.Kavin NLSIU, Bengaluru I. INTRODUCTION The Union Home Minister of India, Amit Shah told the Lok Sabha in
Authored By: Kenechukwu Collins Onyejekwe Peter University Achina/Onneh, Anambra State INTRODUCTION Virtual assets have outgrown the institutional boundaries that most
Authored By: Roshni.R Amity University Dubai Introduction In July 2026, the Delhi High Court refused to grant an interim injunction
Authored By: Shiffra Adriaputri Universitas Padjadjaran Introduction Micro, small, or medium enterprises represent over 90% of global firms. Despite their
Authored By: Rajrani Priya Introduction The World is in the Era of AI, with AI being used for a plethora
Authored By: Aawisah Hasan Amity University Dubai INTRODUCTION What does it mean? Judicial impartiality, a core principle recognized as a
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Authored By: Salma Boudadne Assas Université Introduction In 2021, a French company began marketing, alongside its physical handbags, a non-fungible
