Authored By: Natasha Chitundu The University of Zambia INTRODUCTION The legal discourse surrounding children often focuses narrowly on custody disputes […]
Authored By: Ruth Araya Addis Ababa University Abstract Understanding the theoretical and practical frameworks governing criminal justice systems requires an
Theories of Punishment: Retribution vs Rehabilitation Read More »
Authored By: Elsie Mbalane University of Fort Hare Abstract This article examines customary marriages in South Africa. Customary marriages are
Customary Marriages in South Africa Read More »
Authored By: Yeabsira Gezahegn Addis Ababa University Abstract The death penalty or also known as capital punishment, which echoes a
From Retribution to Abolition The capital punishment in Modern Legal Systems. Read More »
Authored By: Wuraola Alamutu Obafemi Awolowo University, Ile-fe. ABSTRACT This article examines labour and employment law in sports, focusing on
LABOUR AND EMPLOYMENT IN SPORTS LAW: Global Lessons and Nigerian Realities Read More »
Authored By: Malwande Kuhlekonke Kimberly Sithebe Varsity College Introduction: The Clash of New Work and Old Law The proliferation of
Authored By: Joycelyn Appau-Asumeng Presbyterian University Ghana Abstract Rape remains one of the most contentious and complex offences in criminal
CONSENT AT THE CORE; UNPACKING THE LEGAL DEFINITION OF RAPE Read More »
Authored By: Ekta Gupta Amity University Lucknow Campus, Uttar Pradesh ABSTRACT Every individual in society is guaranteed with right to
IMPACT OF SOCIAL MEDIA ON RIGHT TO FREE SPEECH Read More »
Authored By: Oyinkansola Adeyemo Bowen University Introduction When a farmer in Niger abandons his cracked, barren land because the desert
The Case for Legal Recognition and Protectionunder International Law Read More »
Authored By: Hewan Solomon Addis Ababa University Abstract Technology-facilitated gender-based violence (TFGBV) represents a disturbing expansion of traditional gender-based violence
Authored By: Adio, Favour Ayomide Lagos State University, Ojo INTRODUCTION This study shall examine the various cybercrimes as found in
CYBERCRIME IN NIGERIA: UNDERSTANDING CRIMINAL LIABILITY IN THE DIGITAL SPACE Read More »
Authored By: Bokang Mofokeng Introduction: Over the last ten years, the South African borders have experienced a steady and increasing
