Witness Protection in South Africa: Evaluating the Adequacy of Support in Criminal Proceedings
Authored By: Namhla Gwayana University of South Africa Introduction Witness Protection is of significance in the criminal justice process. However, […]
ANIMAL PROTECTION: PREVENTION FROM CRUELTY
Authored By: Anushka Sah Central University Of South Bihar, Gaya INTRODUCTION Humans are the biggest monster in this planet. We
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ARTIFICIAL INTELLIGENCE AND THE SOUTH AFRICAN LEGAL SYSTEM: Balancing Innovation Ethics and Constitutional Rights.
Authored By: Nompilo Ngcobo INTRODUCTION Artificial Intelligence commonly known as AI, refers to computer systems that mimic human intelligence by
The Constitutional Right to Basic Education in South Africa: Evaluating the State’s Positive Obligations and the Justiciability of Socio-Economic Rights
Authored By: Shekinah Pavadai Emeris Ruimsig formally known as Monash University Introduction In 2020 during Covid 19 , a mud
Gender Migration and Law: Legal Protection of Male Ugandan Migrant Workers under Uganda’s Labour Externalisation Policy – A Case Study of Qatar
Authored By: FRANKLIN HIGENYI CAVENDISH UNIVERSITY UGANDA Abstract External labour migration has become an important economic strategy for Uganda as
Shadows and Vigilantes: South Africa’s Battle Over Undocumented Migration
Authored By: Xola Zoleka University of KwaZulu-Natal Introduction In February 2026, authorities conducted a labour inspection operation in Clayville, Ekurhuleni,
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Virtual Property Real Liability: Intellectual Property in Metaverse
Authored By: Rimika Rajput National Law University,Delhi I. Introduction The swift development of digital technologies has radically altered the design
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LEGAL CHALLENGES OF COUNTERFEIT LUXURY FASHION GOODS IN INDIA : AN ANALYSIS UNDER TRADEMARK LAW
Authored By: Jaina Vora Saveetha School of Law ABSTRACT The global luxury fashion industry faces significant threats from the proliferation
Fake vs. Fashion: Strengthening Legal Shields Against Counterfeits
Authored By: Dhaarna Shandilya The fashion industry is not merely about clothes; it represents creativity, brand legacy, and trust that
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AI-Generated Fashion Designs and Copyright: Who Owns the Runway of the Future
Authored By: Manasvi Sharma National Law Institute University, Bhopal Abstract The integration of generative AI into fashion design, producing original
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Dupe Culture and the Limits of Intellectual Property Protection in India: Regulating Aesthetic Lmitation in the Gen Z Market Place
Authored By: Vandana G S Sastra Deemed University ABSTRACT Generation Z control the digital narrative today, their aesthetic outlook,
Artificial Intelligence and Fashion Design: Ownership Authorship and Intellectual Property Challenges
Authored By: Adriana Peric The Open University UK Abstract Artificial intelligence is increasingly being used in the fashion industry to