Authored By: JUL RAHMANIAR Graduated from Faculty of Law Universitas Halu Oleo Abstract Road traffic accidents involving roaming livestock represent
Authored By: Amal Salaheldin Mustafa Fadlalla Arab Academy for Science, Technology and Maritime Transport INTRODUCTION When a dominant technology company
Authored By: Renad Mohammed Haroun Ali Introduction Artificial intelligence (‘AI’) presents a regulatory problem that conventional legal frameworks were not
Authored By: Chukwukaima Vivian Fabian-Egun University of Dundee Introduction “Is someone recording me?” is becoming an increasingly relevant question as
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Authored By: Abhay Gupta Gitarattan International Business School, Guru Gobind Singh Indraprastha University I. Introduction Between 1967 and 1981, the
Irene Susan Joseph CSI College For Legal Studies INTRODUCTION The convergence of large-scale machine learning and internet-scale data acquisition has
Authored By: Hafiz Abdul Rehman Malik Alkaram International Institute Bhera Introduction The First Information Report (FIR) constitutes the foundation of
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Authored By: Tan Guan You Abstract This article provides a comprehensive analysis of the evolution of defamation law in Malaysia
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Authored By: Praise Komolafe University of IIorin, IIorin, Kwara State Introduction Nigeria has consistently ranked low globally for registering property
Authored By: Obakeng Tlapu University of South Africa Case Citation and Basic Information Full Case Name: Thaler v Comptroller-General of
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Authored By: Ogbureke Excellent Nmanwanyi Abia State University, Uturu INTRODUCTION Can democracy survive in a democratic state where citizens are
Authored By: Nontobeko Charity Ngomane University of South Africa I. Introduction South Africa is facing a substance use crisis that
