Authored By: Chintada Likitha NVP Law College ABSTRACT The legal profession in India has historically been regarded as one of
IS LEGAL PRACTICE HEREDITARY? ANALYSING THE CONCEPT OF INHERITED LAW CHAMBERS IN INDIA Read More »
Authored By: Vaishali Jain Fairfield Institute of Management and Technology Abstract The advent of cyber warfare has fundamentally challenged traditional
THE JURISDICTIONAL CHALLENGES OF CYBER WARFARE AND THE JUS AD BELLUM Read More »
Authored By: CHIANG XIN YU Multimedia University Abstract This legal article examines the distinction between criminal conspiracy under Section 120A
Authored By: Thandoluhle Enough Sosibo University of KwaZulu Natal Abstract. The central issue of this article is whether the South
Authored By: Zaid Ali Aligarh Muslim University ABSTRACT The women were deprived from their rights and freedom from a late
MISUSE OF WOMEN CENTRIC LAWS: A RISING TREND Read More »
Authored By: Utkarsh Kumar Dr. Dy Patil Law College Pune Abstract In today’s digital world, where data is collected and
The Evolution of Digital Privacy Laws in India: Challenges and Reforms Read More »
Authored By: Shinjinee Dasgupta Heritage Law College Abstract The death penalty in India has long been a contentious issue, oscillating
Death Penalty in India: Justice, Deterrence, or Vengeance? Read More »
Authored By: Kadambari Manojkumar Sonawane Kadambari Manojkumar Sonawane Abstract “Who is legally responsible for the damage caused by AI-generated Misinformation
Deepfakes and the Law: Addressing Legal Accountability for AI-Generated Misinformation Read More »
Authored By: Somya Mittal University Institute of Legal Studies, Panjab University, Chandigarh Abstract As the climate crisis worsens, climate engineering
Authored By: Sriya Dwarikapersadh IIE Varsity College (Emeris) Abstract This article will focus on the legal accountability of the South
A Constitutional and Delictual Analysis under South African Law Read More »
Authored By: Mahlet Assefa Bekele Addis Ababa University Abstract This article examines the remuneration of boards of directors in non-financial
Authored By: Isha Sameer Upadhyay KES’ Shri Jayantilal H. Patel Law College, University of Mumbai Abstract: This article narrates the
